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Jairaj Hiraman Wani vs Koushalyabai Kisan Dhayarkar And ...
2023 Latest Caselaw 6843 Bom

Citation : 2023 Latest Caselaw 6843 Bom
Judgement Date : 11 July, 2023

Bombay High Court
Jairaj Hiraman Wani vs Koushalyabai Kisan Dhayarkar And ... on 11 July, 2023
Bench: Abhay Ahuja
                                           1                        1 wp 2067-04-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                               WRIT PETITION NO. 2067 OF 2004

 Jairaj Hiraman Wani                                        ... PETITIONER
        V/s.
 Vishnupant Kisanrao Dhayarkar                             ... RESPONDENT

                                      WITH
                           SECOND APPEAL NO. 1181 OF 2004

 Jairaj Hiraman Wani                                      ... APPELLANT
        V/s.
 Koushalyabai Kisan Dhayarkar
 and anr.                                                  ... RESPONDENTS

                                         WITH
                           CIVIL APPLICATION NO.257 OF 2018
                                          IN
                           SECOND APPEAL NO. 1181 OF 2004

 Koushalyabai Kisan Dhayarkar
 and anr.                                                 ... APPLICANT
       V/s.
 Hiraman Wani (Deceased)
 Through Legal heirs and ors.                              ... RESPONDENTS

                                               -------

 Mr.Kamlesh Mali, Advocate for the Petitioner.
 Mr.S.B.Deshmukh with Mr.Vaibhav Thorne,                              Advocates         for     the
 Respondents.

                                               -------

                            CORAM :      ABHAY AHUJA, J.
                            DATE :       11 JULY, 2023.




  Priya R. Soparkar                                                                           1 of 2



                                          2                    1 wp 2067-04-c.doc


 P.C. :


1. At the joint request of the learned counsel for the parties, list for

final disposal on 18th August, 2023 at 2.30 p.m.

2. Learned counsel are at liberty to circulate brief propositions and

supporting judgments in advance.




                                                    (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                     2 of 2



 

 
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