Pravinchand Sehgal And Anr vs Parasram H. Bhojwani And Anr
2023 Latest Caselaw 6789 Bom

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                                                                              (NOB) COMAP-55.19.doc
          2023.07.11
          15:30:21 +0530


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                   COMMERCIAL APPEAL NO.55 OF 2019
                                                IN
                                 SUMMONS FOR JUDGMENT NO.9 OF 2018
                                                IN
                               COMMERCIAL SUMMARY SUIT NO.855 OF 2017

          Pravinchand Sehgal & Anr.                               : Appellants
                versus
          Parasram H. Bhojwani and anr.                           : Respondents.


          Ms. Tejasvi Kudtarkar i/by Sujit Lahoti & Associates for the Appellants.


                                               CORAM : NITIN JAMDAR, ACTING CJ. &
                                                       ARIF S. DOCTOR, J.

DATED : 10th JULY 2023.

P.C. :

Not on board. Taken on board.

2. Not to be placed before the Bench of which one of us (Arif S. Doctor, J.) is a member.

          (ARIF S. DOCTOR, J.)                                    (ACTING CHIEF JUSTICE)




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