Usmankhan S/O Ahmedkhan Pathan vs Uzma W/O Usmankhan Pathan
2023 Latest Caselaw 6777 Bom

                                     1                         49 CRA-96-22-.odt




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

            CRIMINAL REVISION APPLICATION NO.96 OF 2022

                USMANKHAN S/O AHMEDKHAN PATHAN
                                 VERSUS
                   UZMA W/O USMANKHAN PATHAN
                                     ...
            Advocate for Applicant : Mrs. Almas Abdul Quader
               Advocate for respondent : Mr. A.R. Kawade
                                    ....

                                CORAM : S. G. MEHARE, J.

                                DATE     : 10.07.2023

PER COURT :

       The applicant/husband is present in the Court.           He wants to

continue with the proceeding impugning the Judgment and order of

the Family Court in Petition no. E-186/2018 dated 14.02.2022. The

revision application would be entertained only to examine the legality,

validity and correctness of the order of the above impugned judgment.

The amended prayer clause 'C' is not relevant, hence would not be

considered in future.

2. List the matter on 7th August, 2023.

( S. G. MEHARE ) JUDGE ysk