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The State Of Maharashtra And ... vs Rajendra Mukundrao Bhosale And ...
2023 Latest Caselaw 6441 Bom

Citation : 2023 Latest Caselaw 6441 Bom
Judgement Date : 6 July, 2023

Bombay High Court
The State Of Maharashtra And ... vs Rajendra Mukundrao Bhosale And ... on 6 July, 2023
Bench: Mangesh S. Patil, Shailesh P. Brahme
                                                                 904 Review 161 OF
                                                                           2023.odt
                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                 904 REVIEW APPLICATION (CIVIL) NO.161 OF 2023
                                 IN WP/4675/2017
                   THE STATE OF MAHARASHTRA AND OTHERS
                                       VERSUS
                 RAJENDRA MUKUNDRAO BHOSALE AND OTHERS
                                           ...
                    A.G.P. for Applicants : Mrs. M.A. Deshpande
                     Advocate for Respondents : Mr. A.D. Pawar

                              CORAM         : MANGESH S. PATIL &
                                              SHAILESH P. BRAHME, JJ.
                              DATE          : 06.07.2023
PER COURT :

         Heard both the sides.

2. The State is seeking a review of the judgment and order passed by this Court Writ Petition No. 4675/2017. It is pointed out that the order under review regarding granting second benefit of 'assured career progression scheme' to the non-teaching staff was based on the decision rendered by the Principal Seat in Writ Petition No. 5629/2018 and connected matters.

3. It is now pointed out that by the order dated 10.02.2021 the orders at the Principal Seat are also under review and operation of the orders have been stayed.

4. In the light of above, operation of the order under review stands stayed till the next date.

5. S.O. to 31.08.2023.

( SHAILESH P. BRAHME, J.) (MANGESH S. PATIL, J.) mkd/-

 
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