Citation : 2023 Latest Caselaw 6391 Bom
Judgement Date : 5 July, 2023
Chitra Sonawane Writ Petition-136-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.136 OF 2023
Mr. Prashant S. Sawant & Ors. .... Petitioners.
Versus
Thane Municipal Corporation & Ors. .. Respondents.
....
Mr.Vijay V. Nene for the Petitioners.
Mr R.S.Apte, Senior Advocate a/w Mr Anand Kulkarni for
Respondents no.1 and 2.
Mr.Pradeep Thorat a/w Ms Ekta Tripathi a/w Shyamsundar Jadhav
for Respondents no.3 to 5.
Coram : G.S.Kulkarni &
R.N.Laddha, JJ.
Date : 5th July, 2023.
PC:
Hearing of present proceeding was concluded. Judgment
was to be delivered.
2. Today the proceeding was listed for directions. We intend to list the matter for pronouncement of judgment on 7th July, 2023.
( R.N.Laddha, J. ) (G.S.Kulkarni)
____________________________________________
5 July 2023.
Chitra Sonawane Writ Petition-136-2023.doc
____________________________________________
5 July 2023.
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