Rashid Khan S/O Abdul Razzak Khan vs Shoukatali Kha S/O Hakamali Kha ...
2023 Latest Caselaw 6332 Bom

                                                         1                                  901.WP.1879-2023.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH AT NAGPUR

                             WRIT PETITION NO. 1879 OF 2023
                          ( Rashid Khan s/o Abdul Razzak Khan
                                           Vs.
                         Shoukatali Kha s/o Hakamali Kha & Ors. )

Office Notes, Office Memoranda                           Court's or Judge's orders
of Coram, Appearances, Court's
orders     or    directions and
Registrar's orders


                                  Mr. S.C. Mehadia, Advocate for the Petitioner.




                                  CORAM:        AVINASH G. GHAROTE, J.

DATED : 4th JULY, 2023

The learned counsel for the petitioner, to file on record the typed copy of the judgment and decree of the learned Trial Court as the copy on record is illegible.

2. List the matter on 11.07.2023.

JUDGE SD. Bhimte