Urmila Rajkumar Katiyar And Ors vs Vijaybhai C Patel And Anr
2023 Latest Caselaw 6330 Bom

                                                             67-fa-1639-2011.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                         FIRST APPEAL NO. 1639 OF 2011

 Urmila Rajkumar Katiyar & Ors                ...APPELLANTS

          V/s.

 Vijayabhai C Patel and Anr                   ...RESPONDENTS


 Mr. T.J. Mendon, Advocate for the Appellants.
 Mr. Ketan Joshi, Advocate for the Respondent No.2/Insurance
 Company.


                               CORAM     :    ABHAY AHUJA, J.

                               DATE      :    4th JULY, 2023
 P.C. :

1. At the joint request of the learned Counsel for the parties,

list "for final disposal" on 10th July, 2023 first on board.

2. Learned Counsel are at liberty to file brief propositions and

supporting judgments with an advance copy to the other side.

                                               (ABHAY AHUJA, J.)

 KSG                                                                     1/1