Bata India Limited, Thr. ... vs Bindiya Co-Operative Housing ...
2023 Latest Caselaw 6289 Bom

                                                 40. CRA 549-22.odt


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            CIVIL APPELLATE JURISDICTION

                      CIVIL REVISION APPLICATION NO. 549 OF 2022

 Bata India Limited                                       ... Applicant
        Vs.
 Bindiya Co-operative Housing Society Ltd.                ... Respondent
                                     -----

Mr. Shyam Dewani with Mr. Chirag Chanani i/b Dewani and Associates for Applicant.

Mr. S. C. Naidu, Sr. Advocate i/b Mr. Arsh Misra for Respondent.

-----

CORAM: ABHAY AHUJA J.

DATE : 3 JULY 2023 P.C. :

1. After the matter is heard for some time, Mr. Dewani seeks time to

deal with the judgments furnished by Mr. Naidu, learned Senior Counsel

for the Respondent and also to point out the apparent findings in favour of

his clients.

2. At the joint request of the learned Counsel for the parties, list on

11th July, 2023.

                                                        (ABHAY AHUJA, J.)




      Nikita Gadgil                                                                  1 of 1