Gajanan Hari Hegshetye And Others vs Anna Bapur Chingarde And Others
2023 Latest Caselaw 6279 Bom

                                                            54-wp-3708-2006.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO. 3708 OF 2006

 Gajanan Hari Hegshetye and Ors                ...PETITIONERS

          V/s.

 Anna Bapur Chingarde and Ors                 ...RESPONDENTS


 Mr. R.V. Govilkar Senior Advocate with Ms. S.N. Khan, Mr. M.
 Desai, Advocate for the Petitioners.
 Mr. M.N. Gawankar, Advocate for the Respondents No.1 to 4.


                               CORAM     :    ABHAY AHUJA, J.

                               DATE      :    3rd JULY, 2023
 P.C. :

1. When the matter is called out both the learned Counsel

submit that they have instructions from the clients that the matter

cannot be settled and the same be listed for final disposal. At their

request list "for final disposal" on 26th July, 2023.

2. Learned Counsel are at liberty to circulate brief propositions

and supporting judgments.

                                                  (ABHAY AHUJA, J.)

 KSG                                                                     1/1