Hindustan Copper Ltd vs Bank Of Baroda (Old Vijaya Bank)
2023 Latest Caselaw 975 Bom

                     Rajeshri Aher                    1/1                 7 comap (l) 38369 of 2022.doc


                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION

                                      COMMERCIAL APPEAL (L.) NO.38369 OF 2022
                                                      IN
                                       SUMMONS FOR JUDGMENT NO.69 of 2017
                                                      IN
                                     COMMERCIAL SUMMARY SUIT NO.252 OF 2017

                     Hindustand Copper Limited              ... Appellant/Orig. Plaintiff
                             Versus
                     Bank of Baroda and Ors.        ... Respondents/Orig. Defendants
                                                  ....
                     Mr.Shriram Kulkarni i/b. Mr.Sachin Chavan, Advocate for the
                     Appellant.
                                                  ....
                                              CORAM     : K. R. SHRIRAM &
                                                          RAJESH S PATIL, JJ.

DATED : 30th JANUARY 2023

P.C.:

Respondents are not served yet. Respondents to be served

during the course of this week.

2 Stand over to 20th February 2023.

3 Registry to take on file the compilation being filed by

Appellant. Copy shall be served alongwith Memo of Appeal upon

Respondents.

Digitally signed by RAJESHRI RAJESHRI PRAKASH PRAKASH AHER AHER Date:

2023.01.30 19:26:48

(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.) +0530