Namdeo S/O Laxman Korde And Others vs Rukhminabai W/O Sopan Dube And ...
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                                                                                                                                                         01 WP 189 of 2023.odt
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                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     NAGPUR BENCH AT NAGPUR

                                                                     WRIT PETITION NO.189/2023

                                                          Namdeo s/o Laxman Korde and others
                                                                      ...Versus...
                                                         Rukhminabai w/o Sopal Dube and others

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            Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
            appearances, Court's orders or directions
            and Registrar's orders
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                                                                                                    CORAM : AVINASH G. GHAROTE, J.

DATE : 30/01/2023

1. None appears for the petitioners. The petition challenges the order dated 29/07/2020, below Exh.5, passed by the 2nd Jt. Civil Judge, J.D., Washim (pg.32), which has been modified by the learned Appellate Court by the impugned judgment dated 23/08/2022 (pg.43).

2. List the matter on 06/02/2023.

3. It is made clear that if the matter is not worked out, appropriate order would be passed.

(AVINASH G. GHAROTE, J.) Digitally signed bySHAILENDRA SUKHADEORAO WADKAR Signing Date:30.01.2023 14:43 Wadkar