Brihanmumbai Mahanagar Palika, ... vs M/S. Jaideep Exhibitors And ...
2023 Latest Caselaw 90 Bom

                                                                          37-fa531-2021.doc


                      AGK
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION

                                     FIRST APPEAL NO.531 OF 2021
                                                WITH
                                 INTERIM APPLICATION NO.3570 OF 2021
                                                 IN
                                     FIRST APPEAL NO.531 OF 2021


                      Brihanmumbai Mahanagar Palika,
         Digitally
         signed by
                      Mumbai & Anr.                               ... Appellants
                                 V/s.
         ATUL
ATUL     GANESH
GANESH   KULKARNI
KULKARNI Date:



                      Jaideep Exhibitors & Hotels Pvt. Ltd.       ... Respondent
         2023.01.04
         10:24:38
         +0530




                      Mr. Santosh Parad for the appellants.



                                                  CORAM : AMIT BORKAR, J.

                                                  DATED       : JANUARY 3, 2023
                      P.C.:

1. The appeal is directed against judgment and order allowing appeal challenging assessment of property tax.

2. Issue notice to the respondents, returnable on 14th February 2023.

(AMIT BORKAR, J.)