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Jaywnat Rambhau Thorve And Ors vs State Of Maha. Thr. Ministry Of ...
2023 Latest Caselaw 885 Bom

Citation : 2023 Latest Caselaw 885 Bom
Judgement Date : 25 January, 2023

Bombay High Court
Jaywnat Rambhau Thorve And Ors vs State Of Maha. Thr. Ministry Of ... on 25 January, 2023
Bench: R.D. Dhanuka, M. M. Sathaye
                                                                      9 wp 15634-22.doc




                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CIVIL APPELLATE JURISDICTION

                                       WRIT PETITION NO. 15634 OF 2022

                   Jaywant Rambhau Thorve and Ors.         ..Petitioners
                         V/s.
                   The State of Maharashtra
                   thr. Ministry of Revenue and Ors.       ..Respondents
SNEHA                                            ----
NITIN              Mr. Sachin Deokar a/w Jotiram Jadhav for the Petitioners.
CHAVAN
Digitally signed
                   Mr. R.S. Pawar, AGP for the Respondents/State.
by SNEHA
NITIN CHAVAN                                     ----
Date: 2023.01.27
15:55:32 +0530                            CORAM : R.D.DHANUKA, AND
                                                      M.M.SATHAYE, JJ.

DATE : 25th JANUARY 2023

P.C.

. The learned AGP for the State seeks time to verify whether the issues raised in the petition are already concluded by the Order passed by this Court in Writ Petition No. 15822 of 2022 on 03.01.2023 in case of Balasaheb Pandharinath Dhamdhere and Ors. v/s. State of Maharashtra.

2. In our prima facie view, the issues involved in this petition are covered by the said Judgment. However, the learned AGP seeks time to take instructions.

3. Place the matter High on Board on 31.01.2023.

                   M.M.SATHAYE, J.                              R.D.DHANUKA, J.


                        Sneha Chavan                                              page 1 of 1
 

 
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