Smt.Priya Prakash Kashid And ... vs Shri.Ramu Govind Kashid And Other
2023 Latest Caselaw 880 Bom

                                                                       10-sa-402-2019.doc
      Sonali


       Digitally
       signed by
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       SONALI
SONALI MILIND                          CIVIL APPELLATE JURISDICTION
MILIND PATIL
PATIL Date:
       2023.01.25
       18:09:21
       +0530
                                       SECOND APPEAL NO.402 OF 2019


                    Smt. Priya Prakash Kashid & Ors.                    ...Appellants
                        Versus
                    Shri. Ramu Govind Kashid & Ors.                     ...Respondents


                    Mr. Bhavesh Magam, i/b. Mr. Sachin Pinjari, for the Appellants.


                                            CORAM : MADHAV J. JAMDAR, J.

DATED : 25th JANUARY 2023 P.C. :

1. Heard Mr. Bhavesh Magam, learned counsel appearing for

the Appellants. Following substantial question of law is involved

in the present Second Appeal.

"Whether the learned First Appellate Court has properly appreciated the sufficient cause assigned for condonation of delay in filing the Appeal challenging the Judgment and Decree dated 31st January 2013 passed in Regular Civil Suit No.58 of 2008"?

2. As very narrow controversy is involved in this Second

Appeal, Issue notice to the Respondents, returnable on 22nd

February 2023.

10-sa-402-2019.doc Sonali

3. Notice to indicate that, subject to the convenience of the

Court, the Second Appeal will be disposed of finally on that date.

4. In addition to the Court notice, the Appellants to serve

the Respondents by private notice and shall file affidavit of

service before the returnable date.

5. Place the Second Appeal on 22nd February 2023 at 2.30

p.m.

[MADHAV J. JAMDAR, J.]