Sujeet Ramesh Patil vs Suyog Happy Homes
2023 Latest Caselaw 87 Bom

                                                                             4.APPL.34979.2022.doc


                     Rajeshri Aher
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                     APPEAL (L) NO. 34979 OF 2022
                                                  IN
                             SUMMONSES FOR JUDGMENT (ST) NO. 13852 OF 2021
                                                 WITH
                                COMMERCIAL APPEAL (L) NO. 36483 OF 2022
                                                  IN
                             SUMMONSES FOR JUDGMENT (ST) NO. 13852 OF 2021

                     Sujeet Ramesh Patil
                                                                     ...Appellant
                               V/s.
                     Suyog Happy Homes                               ...Respondent

                                                      ....
                     Mr. Ashish Kamat a/w Mr. Kunal Mehta, Mr. Robin Fernandes and
                     Mr. Sukrit Parashar i/b Vesta Legal for the Appellant in
                     APPL/34979/2022 and for Respondent in COMAPL/36483/2022

                     Mr. Girish Godbole a/w Mr. Kaustubh Thipsay for Respondent in
                     APPL/34979/2022 and for Appellant in COMAPL/36483/2022.
                                                   ....

                                                    CORAM      : K. R. SHRIRAM &
                                                                 RAJESH S PATIL, JJ.

DATED : 3rd JANUARY 2023

P.C.:

Stand over to 6th January 2023 for filing consent terms.

Digitally signed by RAJESHRI RAJESHRI PRAKASH PRAKASH AHER AHER Date:

2023.01.05 15:39:42 +0530

(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.)