Mr. Rajendra P. Bansal vs Reliance Communication Ltd
2023 Latest Caselaw 773 Bom

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        GAURI AMIT
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                                                   1/1                        IA-1161-2020.doc
        GAEKWAD
AMIT    Date:
GAEKWAD 2023.01.21
        13:46:50           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        +0530
                                   CIVIL APPELLATE JURISDICTION

                               INTERIM APPLICATION NO.1161 OF 2020
                                                IN
                                   FIRST APPEAL NO.1539 OF 2012

           Rajendra Prasad Bansal                  .....Applicant

           IN THE MATTER BETWEEN :

           Reliance Communication Limited          ....Appellant
                     Vs.
           Rajendra Prasad Bansal                  .....Respondent
                                                  ----
                                                   CORAM : K. R. SHRIRAM &
                                                            KAMAL KHATA, JJ.

(IN CHAMBER) DATED : 20th JANUARY 2023

P.C. :

1 Suo motu called for speaking to the minutes.

2 In paragraph 5 of the judgment pronounced on 4 th January

2023, the words "10th Deceased 2012" to be corrected to read as

"10th December 2012".

3 Rest of the judgment remains unaltered. Original judgment to

be corrected accordingly.

(KAMAL KHATA, J.) (K. R. SHRIRAM, J.)

Gauri Gaekwad