Ku. Aarti Khushalrao Dhage vs The State Of Maharashtra, Through ...
2023 Latest Caselaw 719 Bom

                                              1                               WP6351-19.odt


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      NAGPUR BENCH, NAGPUR
                           WRIT PETITION NO. 6351/2019
       (AARTI KHUSHALRAO DHAGE VERSUS THE STATE OF MAHARASHTRA & OTHERS)
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions                  Court's or Judge's order
and Registrar's orders.
        Shri A.Z. Jibhkate, counsel for the petitioner.
        Ms S.S. Jachak, Assistant Government Pleader for the R-1 to 3.
        Ms Aarti Singh, counsel for the R-5.

         CORAM : A. S. CHANDURKAR AND MRS.VRUSHALI V. JOSHI, JJ.

DATE : JANUARY 19, 2023.

The petitioner to place on record copy of the judgment delivered in Writ Petition No. 4013 of 2015 that had been filed earlier by the petitioner.

Stand over 02.02.2023.

(MRS. VRUSHALI V. JOSHI, J.) (A. S. CHANDURKAR, J.)

APTE

Signed By: Digitally signed byROHIT DATTATRAYA APTE Signing Date:19.01.2023 18:34