Milind Shantilal Rathod And Ors vs State Of Maharashtra , Water ...
2023 Latest Caselaw 581 Bom

Citation : 2023 Latest Caselaw 581 Bom
Judgement Date : 16 January, 2023

Bombay High Court

Milind Shantilal Rathod And Ors vs State Of Maharashtra , Water ... on 16 January, 2023

Bench: Sandeep V. Marne

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8568 OF 2022

 Milind Shantilal Rathod And Ors                ....PETITIONER
            V/S
 State Of Maharashtra , Water Resources Dept.....RESPONDENT

And Anr

Ms. Neeta Karnik i/b Mr. Sangharsh Waghmare for Petitioner Mr. Ram S. Apte, Sr. Adv a/w Mr. Harshal P. Nahata i/b Mr. P. P. Kakade, GP a/w Mr. B.V. Samant, AGP for State - Respondent No.1

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 16th January, 2023 P.C. :