Ganpat Govind Shigvan vs Preeti Paresh Shah
2023 Latest Caselaw 57 Bom

Citation : 2023 Latest Caselaw 57 Bom
Judgement Date : 2 January, 2023

Bombay High Court

Ganpat Govind Shigvan vs Preeti Paresh Shah on 2 January, 2023

Bench: S. K. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7237 OF 2022

 Ganpat Govind Shigvan                                  ....PETITIONER
              V/S
 Preeti Paresh Shah                                   ....RESPONDENT

Dr. Abhinav Chandrachud a/w Mr. Saurish Shetye i/by Mr. Akhlaque Solkar a/w Mr. Rohan Deshmukh for Petitioner Mr. Rajeev Kumar Senior Adv, a/w Mr. Piyush Shah a/w Adv Dishang Shah a/w Mr. Chirag Unadkat a/w Adv Hetta Sagar for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 2nd January, 2023 P.C. :