Venugopal Nandllal Dhoot vs Central Bureau Of Investigation ...
2023 Latest Caselaw 523 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

              CR. WRIT PETITION NO. 300 OF 2023

 Venugopal Nandllal Dhoot                     ....PETITIONER
             V/S
 Central Bureau Of Investigation Mumbai And....RESPONDENT

Anr

Sandeep S. Ladda a/w Ms. Ishani Khanwilkar, Viral babar, Adnan Ansari, Adesh Jadhav, Sarvesh Dixit for Petitioner Mr. Raja Thakare, Sr.Adv a/w Kuldeep S Patilm Ms. Sailil Dhuru, Akash Kavade & Siddharth Jagushte for R-1/CBI Mrs. P.P.Shinde, APP Mr. Subhash Jha for Intervener

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 13th January, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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