Ashok Rama Dhonge vs The State Of Maharashtra Thr The ...
2023 Latest Caselaw 389 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3484 OF 2022

 Ashok Rama Dhonge                             ....PETITIONER
             V/S
 The State Of Maharashtra Thr The Principal ....RESPONDENT

Secretary Water Supply An Dsanitation Dept And Ors

WITH INTERIM APPLICATION NO. 18571 OF 2022 In Writ Petition 3484 OF 2022

Ashok Rama Dhonge ....PETITIONER V/S The State Of Maharashtra Thr The Principal ....RESPONDENT Secretary Water Supply An Dsanitation Dept And Ors

Mr. N. V. Bandiwadekar i/b Mr. Prashant Bhavake for Petitioner Mrs. Nisha Mehra, AGP for State

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 10th January, 2023

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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