Uttam Anna Lande vs The State Of Maharashtra
2023 Latest Caselaw 181 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 634 OF 2014

 Uttam Anna Lande                                       ....APPELLANT
             V/S
 The State Of Maharashtra                             ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 3156 OF 2022 In Cr. Appeal 634 OF 2014

Uttam Anna Lande ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT

Mr. Abhishek Avachat, Appointed Advocate from Legal Aid for Appellant Smt. G. P. Mulekar, AGP for State

CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE R. N. LADDHA, JJ DATE : 5th January, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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