Sahakar Electronics Dist Palghar ... vs Janardhan Purushottam Dandekar
2023 Latest Caselaw 127 Bom

                                                                         503-cra-1-2023.doc
     Sonali


       Digitally
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       signed by
       SONALI                             CIVIL APPELLATE JURISDICTION
SONALI MILIND
MILIND PATIL
PATIL Date:
       2023.01.05
       09:39:37
                                     CIVIL REVISION APPLICATION NO.1 OF 2023
       +0530
                                                      WITH
                                       INTERIM APPLICATION NO.3152 OF 2022


                    Sahakar Electronics
                    Dist. Palghar & Ors.                                  ...Applicants
                        Versus
                    Janardhan Purushottam Dandekar                        ...Respondent


                    Mr. Suresh More, for the Applicants.


                                                CORAM : MADHAV J. JAMDAR, J.

DATED : 4th JANUARY 2023

P.C. :

1. Heard Mr. Suresh More, learned counsel appearing for

the Applicants.

2. Issue notice before admission to the Respondent,

returnable on 19th January 2023.

3. In addition to Court notice, Applicants to serve the

Respondent by private notice and shall file affidavit of service

before the returnable date.

4. Till the next date, the impugned Judgment and Decree

dated 27th September 2021 passed by the learned District

503-cra-1-2023.doc Sonali

Judge-2, Palghar in Civil Appeal No.57 of 2015 be not executed.

[MADHAV J. JAMDAR, J.]