Vishal Kashinath Mestri And 409 ... vs The State Of Maharashtra And 10 Ors
2023 Latest Caselaw 1037 Bom

Citation : 2023 Latest Caselaw 1037 Bom
Judgement Date : 31 January, 2023

Bombay High Court

Vishal Kashinath Mestri And 409 ... vs The State Of Maharashtra And 10 Ors on 31 January, 2023

Bench: Sandeep V. Marne

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 592 OF 2019

 Vishal Kashinath Mestri And 409 Ors                      ....PETITIONER
             V/S
 The State Of Maharashtra And 10 Ors                    ....RESPONDENT

Dr.UDAY P WARUNJIKAR for Petitioner Smt. Jyoti Chavan (AGP) For The State of Maharashtra Mrs. Rupali Adhate For MCGM Mrs. Kshitija Kandarkar Jt. Labour Officer Labour Dept. Present

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 31st January, 2023 P.C. :