State Of Maharashtra Through Addl ... vs Rehana Akbar Shaikh
2023 Latest Caselaw 1036 Bom

Citation : 2023 Latest Caselaw 1036 Bom
Judgement Date : 31 January, 2023

Bombay High Court

State Of Maharashtra Through Addl ... vs Rehana Akbar Shaikh on 31 January, 2023

Bench: Sandeep V. Marne

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9197 OF 2022

 State Of Maharashtra Through Addl Chief                 ....PETITIONER
 Secretary Home Dept
             V/S
 Rehana Akbar Shaikh                                   ....RESPONDENT

Mr. M. M. Pabale, AGP for Petitioner

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 31st January, 2023 P.C. :