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Ashok S/O Masu Bansode vs The State Of Maharashtra And Ors
2023 Latest Caselaw 1031 Bom

Citation : 2023 Latest Caselaw 1031 Bom
Judgement Date : 31 January, 2023

Bombay High Court
Ashok S/O Masu Bansode vs The State Of Maharashtra And Ors on 31 January, 2023
Bench: R.D. Dhanuka, M. M. Sathaye
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 575 OF 2022

 Ashok S/o Masu Bansode                                  ....PETITIONER
             V/S
 The State Of Maharashtra And Ors                      ....RESPONDENT

Ms. Pradnya Talekar i/b. Talekar and Associates for the Petitioner Ms. M.S. Bane, AGP for the State-Respondent

CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 31st January, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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