Rahul Yogendra Jain And Anr vs The State Of Maharashtra And Anr
2023 Latest Caselaw 1029 Bom

                               bipin prithiani
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                                                                                                  18-wp-4594.21.doc

             Digitally signed by
BIPIN
DHARMENDER
             BIPIN DHARMENDER
             PRITHIANI                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
PRITHIANI    Date: 2023.02.01
             11:04:28 +0530
                                            CRIMINAL APPELLATE JURISDICTION

                                             CRIMINAL WRIT PETITION NO. 4594 OF 2021

                               Rahul Yogendra Jain & Anr.                             ...         Petitioners
                                     Versus
                               The State of Maharashtra & Anr.                        ...         Respondents
                                                                   ******
                               None for the Petitioners.
                               None for the Respondent No.2
                               Mr. V. B. Konde-Deshmukh, for the Respondent No.1-State.
                                                            ******
                                                                CORAM: NITIN W. SAMBRE AND
                                                                       R. N. LADDHA, JJ.

                                                                DATE      : 31st JANUARY, 2023

                               P.C. :-

                               .         Learned APP has placed on record the copy of the judgment of

acquittal delivered in Criminal Case No. 1224/PW/2017 Exh. 43 by the Metropolitan Magistrate, 68th Court, Borivali, Mumbai, on 2nd January, 2023, whereby the petitioners are acquitted for an offence punishable under Sections 498A, 406, 323, 506, 325, 377 read with Section 34 of the Indian Penal Code. The copy of the judgment is taken on record.

2. As such, the petition is disposed of as infructuous.

                                   [R. N. LADDHA, J.]                           [NITIN W. SAMBRE, J.]