Bombay High Court
Sanjay Anant Tupsakhre vs State Of Maharashtra And Ors on 31 January, 2023
Bench: R.D. Dhanuka, M. M. Sathaye
501-wp3562-21g.doc
vai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
VASANT
Digitally signed by
VASANT CIVIL APPELLATE JURISDICTION
ANANDRAO
ANANDRAO IDHOL
IDHOL Date: 2023.02.01
14:44:00 +0530 WRIT PETITION NO.3562 OF 2021
WITH
INTERIM APPLICATION NO.2217 OF 2021
Sanjay S. Kharat ...Petitioner
V/s.
Pimpri Chinchwad Municipal Corpn. & Ors. ...Respondents
WITH
WRIT PETITION NO.1607 OF 2009
WITH
INTERIM APPLICATION NO.3261 OF 2021
WITH
CIVIL APPLICATION NO.655 OF 2015
WITH
CIVIL APPLICATION NO.656 OF 2015
Prakash B. Salvi & Ors. ...Petitioners
V/s.
Pimpri Chinchwad Municipal Corpn. & Ors. ...Respondents
WITH
WRIT PETITION NO.2110 OF 2022
Nitin R. Nimbalkar ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO.2111 OF 2022
Sanjay A. Tupsakhre ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO.2259 OF 2015
1/4
501-wp3562-21g.doc
Dhananjay D. Gavali & Anr. ...Petitioners
V/s.
State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO.4206 OF 2008
Sanjay C. Kashid & Anr. ...Petitioners
V/s.
Pimpri Chinchwad Municipal Corpn. & Ors. ...Respondents
WITH
WRIT PETITION NO.4207 OF 2008
Vilas N. Desale ...Petitioner
V/s.
Pimpri Chinchwad Municipal Corpn. & Ors. ...Respondents
WITH
WRIT PETITION NO.4230 OF 2018
WITH
INTERIM APPLICATION NO.3260 OF 2021
WITH
CIVIL APPLICATION NO.2519 OF 2018
Sunil G. Shinde & Ors. ...Petitioners
V/s.
State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO.4875 OF 2009
Deepak M.Kumbharr & Anr. ...Petitioners
V/s.
Pimpri Chinchwad Municipal Corpn. & Ors. ...Respondents
WITH
WRIT PETITION NO.5545 OF 2021
Tanaji B. KangudE ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
2/4
501-wp3562-21g.doc
WITH
WRIT PETITION NO.6045 OF 2021
Shyam N. Garje & Anr. ...Petitioners
V/s.
Pimpri Chinchwad Municipal Corpn. & Ors. ...Respondents
WITH
WRIT PETITION NO.5536 OF 2021
Sujata S. More ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION (STAMP) NO.16151 OF 2021
Dhananjaya D. Gavali & Anr. ...Petitioners
V/s.
State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO.6458 OF 2021
WITH
INTERIM APPLICATION NO.19142 OF 2022
Digvijay D. Pawar & Ors. ...Petitioners
V/s.
Pimpri Chinchwad Municipal Corpn. & Ors. ...Respondents
WITH
WRIT PETITION NO.3066 OF 2018
Jai B. Jadhav ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
Mr.Anil V. Anturkar, Senior Advocate with Mr.Prashant B. Bhargude
i/b Mr.Anijkya Udane for the Petitioner in WP Nos.3562 of 2021,
1607 of 2009, 2110 of 2022 and 2111 of 2022.
Mr.Rohit P. Sakhdeo for the Respondent No.1 - PCMC in WP
No.6458 of 2021 and for the Respondent No.2 in WP (ST.) No.16151
3/4
501-wp3562-21g.doc
of 2021.
Ms.Archana D. Gaware i/b Mr.Kedar B. Dighe for the Respondent -
PCMC in WP Nos.3562 of 2021, 6045 of 2021, 5536 of 2021 and
5545 of 2021.
Mr.P.P. Kakade, GP with Mr.A.I. Patel, Addl.GP, Ms.M.S. Bane, AGP
for the Respondent - State in WP Nos.2111 of 2022, 2259 of 2015,
4230 of 2018, 5545 of 2021, 6045 of 2021, 5536 of 2021, 6458 of
2021 and 3066 of 2018.
CORAM : R.D. DHANUKA &
M.M. SATHAYE , JJ.
DATE : 31ST JANUARY, 2023.
P.C. :-
1. The papers are allowed to be produced at 2:30 p.m. in
view of urgency expressed by the Petitioner.
2. Place the matters on board for hearing and final disposal
at 2:30 p.m. on 8th March, 2023. Ad-interim relief granted by this
Court to continue till 13th March, 2023.
3. The parties are at liberty to file brief proposition of law,
synopsis and compilation of judgments which they propose to rely
upon in support of their rival contentions with a copy to be served
upon other side in advance before the next date.
(M.M. SATHAYE , J.) (R.D. DHANUKA, J.)
