Sandesh @ Sonu Prakash Salve vs The State Of Maharashtra And Anr
2023 Latest Caselaw 1000 Bom

                                                         1 of 3             5-apeal-779-22


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CRIMINAL APPELLATE JURISDICTION

                                       CRIMINAL APPEAL NO. 779 OF 2022
                                                    WITH
                                     INTERIM APPLICATION NO. 2908 OF 2022

                       Sandesh @ Sonu Prakash Salve                   ..Appellant
                            Versus
                       The State of Maharashtra & Anr.                ..Respondents

                                                    WITH
                                     INTERIM APPLICATION NO. 3114 OF 2022
                                                      IN
                                     INTERIM APPLICATION NO. 2908 OF 2022
                                                      IN
                                       CRIMINAL APPEAL NO. 779 OF 2022

                       Suresh Ratanlal Dalod                          ..Intervenor

                       In the matter between:

                       Sandesh @ Sonu Prakash Salve                   ..Appellant
                            Versus
                       The State of Maharashtra & Anr.                ..Respondents


                                                    WITH
                                       CRIMINAL APPEAL NO. 753 OF 2022
                                                    WITH
                                     INTERIM APPLICATION NO. 2537 OF 2022

                       Pintu @ Pradip Parashram Tasambad              ..Appellant
                             Versus
                       The State of Maharashtra & Anr.                ..Respondents


          Digitally
          signed by
          VINOD
VINOD     BHASKAR
BHASKAR   GOKHALE
GOKHALE   Date:
          2023.02.01
          11:55:49
          +0530
                        Gokhale
                                  2 of 3                5-apeal-779-22


                          WITH
           INTERIM APPLICATION NO. 2619 OF 2022
                            IN
           INTERIM APPLICATION NO. 2537 OF 2022
                            IN
             CRIMINAL APPEAL NO. 753 OF 2022

Suresh Ratanlal Dalod                             ..Intervenor

In the matter between:

Pintu @ Pradip Parashram Tasambad                 ..Appellant
      Versus
The State of Maharashtra                          ..Respondent

                            __________

Ms. Anima Mishra a/w. S. T. Pandey a/w. Angela Singha a/w. Anuj
Singh a/w. Ritu Singh a/w. Kajal Upadhyay i/b. SBG Law
Advocates for Appellant in Cri.Appeal/779/2022.

Mr. Amit Icham for Appellant in Cri.Appeal/753/2022.

Mr. Ganesh Gole a/w. Ateet Shirodkar i/b. Bhavin Jain for
Intervenor in IA/3114/2022 and IA/2619/2022.

Smt. M. R. Tidke, APP for State/Respondent No.1 in both Appeals.
                            __________

                         CORAM : SARANG V. KOTWAL, J.

DATE : 31 JANUARY 2023 PC :

1. At the request of learned counsel for the Appellant in

Criminal Appeal No.753 of 2022, stand over to 16/02/2023.

3 of 3 5-apeal-779-22

2. Since all these matters are arising out of the same

impugned Judgment and order, they are kept together.

(SARANG V. KOTWAL, J.)