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Rekha Uttamrao Tapse vs Pune Municipal Corporation And ...
2023 Latest Caselaw 1946 Bom

Citation : 2023 Latest Caselaw 1946 Bom
Judgement Date : 27 February, 2023

Bombay High Court
Rekha Uttamrao Tapse vs Pune Municipal Corporation And ... on 27 February, 2023
Bench: Sandeep V. Marne
                                                                                 Board Sr.No.:-21

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2541 OF 2023

 Rekha Uttamrao Tapse                                     ....PETITIONER
            V/S
 Pune Municipal Corporation And Anr                     ....RESPONDENT

Mr. Anil Anturkar, Sr. Adv a/w Mr. Shubham H. Misar for Petitioner Mr. Abhijit Kulkarni a/w Mr. Aditya Mahadik a/w Ms. Sweta Shah & Krushna for Respondent (PMC)

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 27th February, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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