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Sachin Kumar S/O Vedpal Singh vs The Union Of India And 2 Ors
2023 Latest Caselaw 1859 Bom

Citation : 2023 Latest Caselaw 1859 Bom
Judgement Date : 23 February, 2023

Bombay High Court
Sachin Kumar S/O Vedpal Singh vs The Union Of India And 2 Ors on 23 February, 2023
Bench: Sandeep V. Marne
                                                                                  Board Sr.No.:-42

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 123 OF 2022

 Sachin Kumar S/o Vedpal Singh                             ....PETITIONER
            V/S
 The Union Of India And 2 Ors.                           ....RESPONDENT

Mr. Rahul Walia a/w Ms. Asmita Pendharkar Mr. AMIT R. TIWARI for Petitioner in WP/123/2022. Mr. R.R.Shetty For Respondent U.O.I in WP/123/2022

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 23rd February, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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