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Zibril Shamsuddin Pathan And Ors vs The State Of Maharashtra And Anr
2023 Latest Caselaw 1858 Bom

Citation : 2023 Latest Caselaw 1858 Bom
Judgement Date : 23 February, 2023

Bombay High Court
Zibril Shamsuddin Pathan And Ors vs The State Of Maharashtra And Anr on 23 February, 2023
Bench: Nitin W. Sambre, R. N. Laddha
           Digitally
           signed by
           CHITRA
CHITRA     SANJAY
SANJAY     SONAWANE
SONAWANE   Date:
           2023.02.24
           11:31:25
           +0530
                                             1
                                                                   23-APL.866.2021.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CRIMINAL APPELLATE JURISDICTION

                        CRIMINAL APPLICATION NO.866 OF 2021

           Zibril Shamsuddin Pathan & Ors. ... Applicants.
                           Versus
           The State Of Maharashtra & Anr. ... Respondents

                                           .......
           None for the Applicants.
           Mr A.R. Kapadnis, APP for the Respondent-State.
                                        .......

                                       CORAM: NITIN W. SAMBRE AND
                                              R. N. LADDHA, JJ.
                                       DATE      : 23 FEBRUARY 2023.

           P.C. :-

Learned APP, on instructions, informs that the Applicants are already acquitted of the offences, of which, quashing is sought, vide judgment dated September 27, 2022, delivered by the 26 th Metropolitan Magistrate Court, Borivali, Mumbai. Copy of the judgment is taken on record.

2. As such, the Application stands disposed of, as infructuous.

[R. N. LADDHA, J.] [NITIN W. SAMBRE, J.]

Chitra Sonawane.

 
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