Ku. Surekha Domaji Bele vs Executive Engineer, Testing ...
2023 Latest Caselaw 1856 Bom

                                                                       1                            12.WP.1200-2023.odt




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH AT NAGPUR

                                         WRIT PETITION NO. 1200 OF 2023
                                            ( Ku. Surekha Domaji Bele
                                                        Vs.
                                     Executive Engineer, MSEDCL Chandrapur )

             Office Notes, Office Memoranda                           Court's or Judge's orders
             of Coram, Appearances, Court's
             orders     or    directions and
             Registrar's orders


                                               Ms. Surekha D. Bele, Petitioner in person.




                                               CORAM:         AVINASH G. GHAROTE, J.

DATED : 23rd FEBRUARY, 2023

List the matter in the next week at the request of Ms. Bele, petitioner in person, to enable her to place on record the copies of the orders as indicated in para 20

(f) and (g) (page 106) of the judgment dated 08.08.2019 of the Labour Court, Chandrapur.

JUDGE SD. Bhimte

Signed By:SHRIKANT DAMODHAR BHIMTE

Signing Date:23.02.2023 14:29