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Bonton Holidays Pvt. Ltd vs European Gateway Sarl
2023 Latest Caselaw 1735 Bom

Citation : 2023 Latest Caselaw 1735 Bom
Judgement Date : 20 February, 2023

Bombay High Court
Bonton Holidays Pvt. Ltd vs European Gateway Sarl on 20 February, 2023
Bench: K.R. Shriram, Rajesh S. Patil
                                             1/1               27-COMAP-492-2019.doc



                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GAURI
                           ORDINARY ORIGINAL CIVIL JURISDICTION
AMIT                            IN ITS COMMERCIAL DIVISION
GAEKWAD
 Digitally signed by
 GAURI AMIT                COMMERCIAL APPEAL NO.492 OF 2019
 GAEKWAD
 Date: 2023.02.21
 14:47:33 +0530
                                          IN
                         SUMMONS FOR JUDGMENT NO.67 OF 2018
                                         WITH
                          INTERIM APPLICATION NO.1026 OF 2022
                                         WITH
                           NOTICE OF MOTION (L) NO.81 OF 2019
                                          IN
                           COMMERCIAL APPEAL NO.492 OF 2019

Bonton Holidays Pvt. Ltd.                .....Appellant
             Vs.
European Gateway SARL          .....Respondent
                                     ----
Mr. Rahul Narichania, Senior Advocate a/w. Mr. Vikhil Dhoka and
Mr. Jitendra Gupta i/b. G.M. Legal for appellant.
Mr. Chetan Kapadia a/w. Ms. Shruti Maniar i/b. M/s. Solomon and Co. for
respondent.
                                     ----
                                      CORAM : K. R. SHRIRAM &
                                                RAJESH S. PATIL, JJ.

DATED : 20th FEBRUARY 2023

P.C. :

1 Registry to take on file the further affidavit being filed by

Director of appellant. Mr. Kapadia states that a copy has been served today.

2 Therefore, by consent, stand over to 6th March 2023.

(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.)

Gauri Gaekwad

 
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