Kml Estates Private Ltd vs Darryl D'Monte And 8 Ors
2023 Latest Caselaw 1727 Bom

                                                                                    Board Sr.No.:-1

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION

             APPEALS LODGING NO. 556 OF 2018
                            In
           NOTICE OF MOTION (SUITS) 2250 OF 2012

   Kml Estates Private Ltd.                                 ....PETITIONER
               V/S
   Darryl D'monte And 8 Ors.                              ....RESPONDENT

WITH NOTICE OF MOTION (APPEALS) LODGING NO. 1332 OF 2018 In APPEALS STAMP NO. 556 OF 2018

Kml Estates Private Ltd. ....PETITIONER V/S Darryl D'monte And 8 Ors. ....RESPONDENT

Sr. Adv. Arif Bookwala a/w. Ashraf Shaikh, Mahek Bookwala i/d. Chaitali Kamble for Appellants Sr. Adv. Rafiq Dada a/w. Vishal Kanade, Mukul Taly, Shamima Taly, Aziz Mohd., Sehyr Taly, i/b. S. Mahomedbhai and Co. for

Sr. Adv. Aspi Chinoy a/w. Dr. Rohini Pandit & Esha Solanki

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 20th February, 2023

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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