Mehta Jaising Builders Llp vs Om Siddhi Ventures And 5 Ors
2023 Latest Caselaw 1658 Bom

Citation : 2023 Latest Caselaw 1658 Bom
Judgement Date : 17 February, 2023

Bombay High Court

Mehta Jaising Builders Llp vs Om Siddhi Ventures And 5 Ors on 17 February, 2023

Bench: R. I. Chagla

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

         INTERIM APPLICATION NO. 2815 OF 2021
                          In
COMMERCIAL EXECUTION APPLICATION STAMP NO. 26113 OF 2021

      Mehta Jaising Builders Llp                                ....PETITIONER
                  V/S
      Om Siddhi Ventures And 5 Ors                            ....RESPONDENT

Ms. Kausar Banatwala, i/b. Tushar Goradia for Applicant/Judgment Creditor. Mr. S.A. Bhagwat, for Defendant.

(Mentioned out of turn)

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 17th February, 2023 P.C. :