The Methodist Episcopal Church, ... vs Methodist Church In India/ ...
2023 Latest Caselaw 1581 Bom

                                                                                          53 FA-118-2023
                                                               1

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    NAGPUR BENCH, NAGPUR.
                                    FIRST APPEAL NO.118 OF 2023
                    [The Methodist Episcopal Church and Ors. ..V/s.. Methodist Church
                                            in India and Ors.]
                  ___________________________________________________________________________________
                  Office Notes, Office Memoranda of Coram,
                  appearances, Court's orders of directions        Court's or Judge's order
                  and Registrar's orders.
                                Mr Y. R. Kinkhede, Advocate for the Appellants.


                                CORAM : VINAY JOSHI AND VALMIKI SA MENEZES, JJ.

DATE : 15th FEBRUARY, 2023.

. This is an appeal raises a challenge to the judgment and decree dated 16.07.2022 passed below Exhibit-303 in Special Civil Suit No.1010 of 2007.

2. Issue notice to the Respondents, returnable after three weeks.

(VALMIKI SA MENEZES, J.) (VINAY JOSHI, J.)

TAMBE

Digitally Signed By:ASHISH ASHOKRAO TAMBE Personal Assistant to Hon'ble JUDGE Signing Date:16.02.2023 18:40