Mr. Revansidha Soma ... vs The State Of Maharashtra And Ors
2023 Latest Caselaw 1579 Bom

                                                                   45-fa-642-2021.doc


 Ghuge
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                           FIRST APPEAL NO.642 OF 2021


 Revansindha Soma Laman Alias Rathod
 (Since    Deceased)    Through   Lrs.
 Premabai Revansidha Rathod and Ors               ... Appellants
            V/s.
 The State of Maharashtra and Ors                 ... Respondents


 Mr. R.P. Sabban for the appellants.
 Mr. V.B. Tapkir for respondent No.3.
 Ms. Tanaya Gosawami AGP for the State.

                                  CORAM     : AMIT BORKAR, J.

                                  DATED     : FEBRUARY 15, 2023
 P.C.:

1. According to the learned advocate for the claimants, the issue involved is covered by the Judgment of this Hon'ble Court. Learned advocate for the respondent No.3 seeks time to ascertain the factual position.

2. Stand over to 1st March, 2023.

(AMIT BORKAR, J.)