Ghatge Patil Industires Limited ... vs Sou. Anita Dilip Sawant ...
2023 Latest Caselaw 1540 Bom

                                                                         31-sa-106-2023.doc
   Sonali


       Digitally                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION
       signed by
       SONALI
SONALI MILIND
MILIND PATIL
PATIL Date:
       2023.02.14
       15:38:22                       SECOND APPEAL NO.106 OF 2023
       +0530
                                                  WITH
                                 INTERIM APPLICATION (ST) NO.3080 OF 2023

                    Ghatge Patil Industries Limited                           ...Appellant
                        Versus
                    Sou. Anita Dilip Sawant
                    since deceased through legal heirs
                    Shri. Dilip Dinbkar Sawant
                    deceased through legal heirs
                    Shri. Yuvraj Dilip Sawant & Ors.                          ...Respondents


                    Mr. Purandare, i/b. Mr. C. G. Patil, for the Appellant.

                    Mr. Prasad P. Kulkarni, for the Respondent No.1.


                                            CORAM : MADHAV J. JAMDAR, J.

DATED : 14th FEBRUARY 2023 P.C. :

1. Mr. Kulkarni, learned counsel appearing for Respondent

No.1 states that Respondent No.1 has also filed Second Appeal

(ST) No.3125 of 2023 challenging the same Judgment and

Decree.

2. The Second Appeal (ST) No.3125 of 2023 be placed along

with this Second Appeal on 1st March 2023.

[MADHAV J. JAMDAR, J.]