Subhash Prabhakar Karmarkar vs Shri. Vasant Shantaram Palkar And ...
2023 Latest Caselaw 1525 Bom

                                                                             9-sa-632-2016.doc
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SONALI
         signed by
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         MILIND
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
MILIND
PATIL
         PATIL
         Date:                             CIVIL APPELLATE JURISDICTION
         2023.02.14
         17:05:46
         +0530

                                            SECOND APPEAL NO.632 OF 2016


                      Subhash Prabhakar Karmarkar                            ...Appellant
                          Versus
                      Shri. Vasant Shantaram Palkar & Ors.                   ...Respondents


                      Mr. J. S. Kini a/w. Mr. A. Kini, i/b. Ms. Sapna Krishnappa, Suresh
                      Dubey, for the Appellant.

                      Mr. S. B. Shetye, for Respondent Nos. 1 to 3.


                                                 CORAM : MADHAV J. JAMDAR, J.

DATED : 14th FEBRUARY 2023

P.C. :

1. Heard Mr. Kini, learned counsel appearing for the

Appellant and Mr. Shetye, learned counsel appearing for the

Respondent Nos.1 to 3.

2. The Second Appeal is admitted on the following

substantial question of law:-

i. Whether the learned First Appellate Court is right in reversing the Judgment and Decree passed by the learned Trial Court?

ii. Whether the reasoning given by the learned

9-sa-632-2016.doc Sonali

First Appellate Court is legal and valid in reversing the Judgment and Decree of the learned Trial Court?

[MADHAV J. JAMDAR, J.]