Rita Kirit Joshi vs New India Assurance Company And 2 ...
2023 Latest Caselaw 1440 Bom

Citation : 2023 Latest Caselaw 1440 Bom
Judgement Date : 10 February, 2023

Bombay High Court

Rita Kirit Joshi vs New India Assurance Company And 2 ... on 10 February, 2023

Bench: G.S. Patel, Dr. Neela Gokhale

                                                                       905-OSWP-2839-2021.DOC




                   Shephali



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                     WRIT PETITION NO. 2839 OF 2021


                   Rita Kirit Joshi                                              ...Petitioner
                         Versus
                   New India Assurance Company & Ors                         ...Respondents


                   Mr Ashok Shetty, with Swapnil P Kamble, for the Petitioner.
                   Mr Devendranath Joshi, for Respondent No. 1.
                   Ms Komal B Shah, i/b Bhave & Co, for Respondent No. 2.


                                            CORAM           G.S. Patel &
                                                            Neela Gokhale, JJ.

DATED: 10th February 2023 PC:-

SHEPHALI 1. The arguments are concluded. SANJAY MORMARE

Digitally signed by SHEPHALI SANJAY MORMARE Date: 2023.02.13

2. Reserved for judgment. 15:13:08 +0530

3. Both sides are permitted to put in brief Written Submissions by Friday, 17th February 2023.

(Neela Gokhale, J) (G. S. Patel, J)

10th February 2023