Parvati Dattatray Kumbhar vs Committee For Scrutiny Of Caste ...
2023 Latest Caselaw 1416 Bom

                    Yugandhara Patil

                                                                                  906-WP-433-2022.doc

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION

                                          WRIT PETITION NO. 433 OF 2022

                    Parvati Dattatray Kumbhar                               ... Petitioner
                          Versus
YUGANDHARA
SHARAD
PATIL
                    Committee for Scrutiny of Caste
                    Claims, thr its Member
Digitally signed
by
YUGANDHARA
SHARAD PATIL
                    Secretary, Kolhapur and Ors.                            ... Respondents
Date:
2023.02.10
17:49:49 +0530

                                                    ******

Mr. S.S. Patwardhan a/w Mr. B.R. Mandlik for the Petitioner. Ms. K.N. Solunke, AGP for the Respondent No.1-State. Mr. Vijay Patil a/w Mr. Yogesh Patil for Respondent No. 2 and 3.

******

CORAM: R. D. DHANUKA AND M.M.SATHAYE JJ.

DATE : 9th FEBRUARY, 2023 P.C. :-

1. Arguments are concluded. Closed for orders.

2. Original records produced by learned AGP relating to the

subject matter of the impugned order are taken on record for time

being and would be returned after pronouncement of Judgment.

3. Ad-interim relief, if any, passed by this Court to continue till

pronouncement of the Judgment.

[M.M.SATHAYE,J.] [R. D. DHANUKA, J.]

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