P. Swaminathan And Anr vs State Of Maharashtra And Anr
2023 Latest Caselaw 1367 Bom

            Digitally signed
            by RUPALI
                                                                              27. APL 760-2022.doc
RUPALI    RAJESH
RAJESH    WAKODIKAR
WAKODIKAR Date:
            2023.02.10
            14:40:00 +0530

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CRIMINAL APPELLATE JURISDICTION
                                   CRIMINAL APPLICATION NO. 760 OF 2022


                       P. Swaminathan & Anr                             ...Applicants
                             Versus
                       The State of Maharashtra & Anr.                  ...Respondents


                       Dr. Yusuf Iqbal Yusuf Neville Majra a/w Priyanshi Bathia, Zain Shroff
                       i/b Y & A Legal, for the Applicants.

                       Mr. K.V.Saste, A.P.P for the Respondent-State.


                                              CORAM : REVATI MOHITE DERE &
                                                      PRITHVIRAJ K. CHAVAN, JJ.

DATE : 8th FEBRUARY, 2023

P.C. :

1. Heard learned Counsel for the applicants.

2. Learned Counsel for the applicants has tendered a list of

authorities on which, reliance is placed. According to the learned

Counsel for the applicants, the case of the applicants is squarely

covered by the said Judgments, in particularly, the Judgment of the

Wakodikar 1/2

27. APL 760-2022.doc

Apex Court in the case of Union of India V/s. Ashok Kumar Sharma

and Ors.1 The said compilation is taken on record. A copy of the

same is served on the learned APP.

3. Learned APP seeks time to take instructions.

4. Having heard learned Counsel for the applicants, in the

meantime, till the next date, investigation to continue, however,

chargesheet not to be filed, without the leave of this Court.

5. Stand over to 8th March, 2023.

PRITHVIRAJ K. CHAVAN, J. REVATI MOHITE DERE, J.

1 Criminal Appeal No. 4178 of 2019 (SCC)

Wakodikar 2/2