Voltas Limited vs Jehangir Lentin Estates Pvt. Ltd
2023 Latest Caselaw 1329 Bom

                                                                      38-fa-302-2020.doc


 Ghuge
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                           FIRST APPEAL NO.302 OF 2020

 Voltas Limited                                      ... Appellant
             V/s.
 Jehangir Lentin Estates Pvt. Ltd.                   ... Respondent

                                         WITH
                               FIRST APPEAL NO.11 OF 2023

 Jehangir Lentin Estates Pvt. Ltd.                   ... Appellant
             V/s.
 Voltas Limited                                      ... Respondent

 Mr. Avinash Joshi i/b Ms. Mulla and Mulla and CBC for
 the appellant in FA No.302 and respondent in FA
 No.11/2023.
 Mr. Ashwin Sawlari a/w Mr. Jaswinder Chaudhary a/w
 Viraj Jadhav i/b Mr. Susmit Phatale for the appellant in
 FA No.11/2023.


                                      CORAM    : AMIT BORKAR, J.

                                      DATED    : FEBRUARY 7, 2023
 P.C.:

1. It is stated that the present First Appeal No.11 of 2023 arise out of same Judgment and Decree. Hence, First Appeals to be heard together.

2. The appellant in First Appeal No.11 of 2022 shall file compilation of relevant documents, pleading and notes of arguments within Eight (8) weeks from today.

3. In view of the aforesaid directions necessity of filing of

38-fa-302-2020.doc

private paper book is dispensed with in First Appeal No.302 of 2020.

4. List the First Appeals on 3rd April, 2023.

(AMIT BORKAR, J.)