Pradeepkumar S/O Tribhuvanlal ... vs M/S Curewell Drugs And ...
2023 Latest Caselaw 1327 Bom

                                                                       1                          943.WP.4585-2021.odt




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH AT NAGPUR

                                         WRIT PETITION NO. 4585 OF 2021
                              ( Pradeepkumar s/o Tribhuvanlal Trivedi
                                               Vs.
                  M/s Curewell Drugs and Pharmaceuticals Pvt. Ltd., Thr. Its Director )

             Office Notes, Office Memoranda                          Court's or Judge's orders
             of Coram, Appearances, Court's
             orders     or    directions and
             Registrar's orders


                                               Mr. P.T. Trivedi, Petitioner in Person.
                                               Mr. A.J. Pathak, Advocate for the Respondent.




                                               CORAM:        AVINASH G. GHAROTE, J.

DATED : 7th FEBRUARY, 2023

List the matter on 15.02.2023, by which time, the relevant judgments in relation to the atus shall be placed on record by both the parties.

JUDGE SD. Bhimte

Signed By:SHRIKANT DAMODHAR BHIMTE

Signing Date:07.02.2023 18:11