Shyamrao Dajiba Meshram And ... vs Rajesh S/O. Dajirao Moon And ...
2023 Latest Caselaw 1326 Bom

Citation : 2023 Latest Caselaw 1326 Bom
Judgement Date : 7 February, 2023

Bombay High Court

Shyamrao Dajiba Meshram And ... vs Rajesh S/O. Dajirao Moon And ... on 7 February, 2023

Bench: Avinash G. Gharote

                                                                1                                  941.WP.4333-2021.odt




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH AT NAGPUR

                                         WRIT PETITION NO. 4333 OF 2021
                                          ( Shyamrao Dajiba Meshram & Anr.
                                                          Vs.
                                            Rajesh s/o Dajirao Moon & Anr. )

             Office Notes, Office Memoranda                          Court's or Judge's orders
             of Coram, Appearances, Court's
             orders     or    directions and
             Registrar's orders


                                               Mr. Akshaya Sudame, Advocate for the Respondent No.1.
                                               Ms. M.A. Barabde, AGP for the Respondent No.2/State.




                                               CORAM:       AVINASH G. GHAROTE, J.

DATED : 7th FEBRUARY, 2023

Since, the matter is now claimed to be before the learned Assistant Charity Commissioner on 09.02.2023 for passing judgment, considering which, list the matter on 13.02.2023.

JUDGE SD. Bhimte

Signed By:SHRIKANT DAMODHAR BHIMTE

Signing Date:07.02.2023 18:11