Micro Capitals Pvt. Ltd. Through ... vs Arun Panchariya
2023 Latest Caselaw 1261 Bom

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL EXECUTION APPLICATION LODGING NO. 7090 OF 2021

       Micro Capitals Pvt. Ltd. Through Its Authorized....PETITIONER
       Signatory
                   V/S
       Arun Panchariya                              ....RESPONDENT

WITH EXECUTION APPLICATION LODGING NO. 7095 OF 2021

Micro Capitals Pvt. Ltd. ....PETITIONER V/S Arun Panchariya ....RESPONDENT

WITH EXECUTION APPLICATION LODGING NO. 7114 OF 2021

Micro Capitals Pvt Ltd ....PETITIONER V/S Arun Panchariya ....RESPONDENT

WITH COMMERCIAL EXECUTION APPLICATION LODGING NO. 7122 OF 2021

Micro Capitals Pvt.ltd. ....PETITIONER V/S Arun Panchariya ....RESPONDENT

Mr. Ranjit Agaste, i/b. Vinsha Acharya, i/b. Vinsha Satish Acharya for Applicant/Judgment Creditor. Mr. R. Sinha, for Respondent.

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CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 6th February, 2023 P.C. :

Stand over to 13/02/2023 for settlement/ for filing consent terms.

( ASSOCIATE )

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