The Deputy Director Of Education ... vs Smt. Kamal Prabhakar Gonande
2023 Latest Caselaw 1091 Bom

                                                                       1                      951.CP.01-22 WITH WP.178-23.odt




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH AT NAGPUR

                                      CONTEMPT PETITION NO. 01 OF 2022
                  ( Smt. Kamal Prabhakar Gonnade Vs. Smt. Vaishali Jamdar & Anr. )
                                                WITH
                                  WRIT PETITION NO. 178 OF 2023
                     ( The Deputy Director of Education, Nagpur Division, Nagpur
                                                 Vs.
                                Smt. Kamal Prabhakar Gonande & Ors. )
             Office Notes, Office Memoranda                           Court's or Judge's orders
             of Coram, Appearances, Court's
             orders     or    directions and
             Registrar's orders

                                               Mr. P.N. Shende, Advocate for the Petitioner in CP No.01/2022.
                                               Mr. N.R. Patil, A.G.P. for the Respondent No.1/State & Petitioner/State in
                                               WP No. 178/2023.

                                               CORAM:        AVINASH G. GHAROTE, J.

DATED : 1st FEBRUARY, 2023

The judgment of which contempt is claimed to have been committed, is claimed to have been challenged in Writ Petition No.178/2023 in which notices have been issued.

2. Mr. P.N. Shende, learned counsel waives notice for the respondent No.1 in Writ Petition No.178/2023.

3. List the matters after the service upon the other respondents.

Signed By:SHRIKANT JUDGE DAMODHAR BHIMTE SD. Bhimte Signing Date:02.02.2023 14:50