Deelight Fortune Pvt Ltd vs The Union Of India And Anr
2023 Latest Caselaw 1087 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 182 OF 2021

 Deelight Fortune Pvt Ltd                                 ....PETITIONER
             V/S
 The Union Of India And Anr                             ....RESPONDENT

WITH WRIT PETITION NO. 183 OF 2021

Deelight Fortune Pvt Ltd ....PETITIONER V/S The Union Of India And Anr ....RESPONDENT

Mr Sriram Sridharan for Petitioner Mr Jitendra B Mishra a/w Ms Sangeeta Yadav and Mr. Ashutosh Mishra for Respondents

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 1st February, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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