Shipco Enterprises And Ors vs Prudential Global Logistics ...
2023 Latest Caselaw 1083 Bom

       Digitally
       signed by
       KAWRE
KAWRE KIRAN
KIRAN KALYAN
KALYAN Date:                                                            2-AO-10850-2016.DOC
       2023.02.03
       16:12:44
       +0530

 Kiran Kawre
                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE JURISDICTION

                             APPEAL FROM ORDER(St.) NO. 10850 OF 2016

                Shipco Enterprises And Ors.                       ...Appellants
                                  Versus
                Prudential Global Logistics Private Limited And   ...Respondents
                Ors.
                Mr. Kunal Vaishnav a/w Ms. Prerna Verma i/b Renata Partners for the
                Appellants.
                Mr. Jayesh Pawar i/b Mr. Shashipal Shankar for the Respondent No.3.
                                     _______________________

                                    CORAM:     G. S. KULKARNI, J.

DATED: 1 February 2023 _______________________

P.C.

1. Call for Record and Proceedings of Summary Suit No. 7021 of 1997 (High Court Suit No. 1256 of 1997) disposed of by the City Civil Court by a judgment and order dated 20 November, 2014.

2. Stand over to 15 February, 2023.

(G. S. KULKARNI, J)

1 February 2023